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Bombay High Court

Mahila Vaikas Santha, Through Its ... vs The State Of Maharashtra, Through Its ... on 12 February, 2019

Bench: S.B. Shukre, S.M. Modak

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 866 OF 2018

 Mahila Vaikas Santha, Through Its Secretary,        ....Petitioner
 Abhijit Vinodrao Verulkar And Another
             V/S
 The State Of Maharashtra, Through Its Secretary, ....Respondent

Higher And Technical Education Department, Mumbai Bhanudas Gopaldas Kulkarni Amit Dhananjay Bhate For Petitioner Copy Served To G.p. For R-1 To 3 G.p. For R-1 To 3 For Respondent CORAM : S.B. SHUKRE & S.M. MODAK, JJ DATE : 12th February, 2019 P.C. :

S.O. to 6.3.2019 By consent with connected matters.
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