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Union of India - Section

Section 6 in The Sailing Vessels (Inspection) Rules, 1962

6. Inspection.

(1)The hull shall be inspected to determine whether the vessel is staunch and tight and whether she is strong enough for the service intended.
(2)Joints in planking and caulking shall be carefully examined.
(3)In the case of decked vessels, it shall be ensured that the deck planking is in good condition and properly caulked and that efficient means of battening down the hatches is provided.
(4)It shall be ensured that,-
(i)sails are of strong and durable material and in good condition and on sufficient area to enable efficient navigation under sails alone;
(ii)all blocks, pulleys and ropes are in good condition and of sufficient strength; and
(iii)the anchors, chains, hawsers are sufficient and efficient.
(5)Special attention shall be paid to the condition of the rudder and helm and their fastenings.
(6)All pumps shall be tested for efficiency by actually working them for not less than ten minutes.