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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Goa - Subsection

Section 67(5) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(5)He/She shall hand over the respective question paper, model answer paper and the marking scheme to the Chief of the subject on the first day of assessment alongwith a copy of manual of instructions for assessment.