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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Tamilnadu - Subsection

Section 65(3)(c) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

(c)If the person specified in item (1) is a company or other corporate body, is the person specified in item (2) competent to act for such company or body in this behalf?