Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 124 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

124.

Unless otherwise specified in writing by the Commission, the procedure prescribed in these regulations for grant of licence, in so far it can be applied, shall be follow ed while dealing with an application for amendment or alteration of the licence.