Section 2 in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974
2. Definitions.
- In these rules, unless the context otherwise requires, -(a)"Act" means the Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 (Tamil Nadu Act 29 of 1974);(b)"District Educational Officer" means in relation to the Anglo-Indian Schools and the Girls' Schools, the Inspector of Anglo-Indian Schools, or the Inspectress of Girls' Schools, as the case may be;(c)"Teacher" shall include a Headmaster.
