Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act] State of Maharashtra - Subsection Section 31(2)(h) in Dr. Babasaheb Ambedkar Technological University Act, 2014 (h)to make regulations for the examinations of the University and the conditions on which the students shall be admitted to such examinations;