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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(3) in The Chhattisgarh Municipal Service (Executive) Rules, 1973

(3)[ Reservation for filling up vacancies by direct recruitment from the categories of Scheduled Caste, Scheduled Tribe and Other Backward Classes, the Chhattisgarh Lok Seva Ayog (Anusuchit Jatiyon, Anusuchit Janjatiyon Aur Anya Pichhade Vargon Kc Liye Arakshan) Adhiniyam, 1994 (No.. 21 of 1994) and Chhattisgarh Lok Seva Ayog (Anusuchit Jatiyon, Anusuchit Janjatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Niyam, 1998 shall be applicable.] [Substituted by Notification No. F-5-40/18/2005, dated 1-3-2005.]