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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Rajasthan - Subsection

Section 102(2)(r) in Rajasthan State Highways Act, 2014

(r)the form of application and quantum of fees to be accompanied therewith and the terms and conditions for permission, under sub-section (2) of section 30;