Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1)(ii) in The Dangerous Machines (Regulation) Act, 1983

(ii)in respect of any injury, not resulting in death, caused by an accident which is directly attributable to,