Allahabad High Court
Prof. Shiv Kumar Mishra vs Kunwar Arvind Singh Dev, Prin. Secy. ... on 2 July, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- CONTEMPT No. - 1348 of 2010 Petitioner :- Prof. Shiv Kumar Mishra Respondent :- Kunwar Arvind Singh Dev, Prin. Secy. Medical Education Lko. Petitioner Counsel :- Jyotinjay Verma Hon'ble Shri Narayan Shukla,J.
The petitioner claims the disobedience of the order dated 2nd of July, 2009 as his representation despite direction of this court has not been decided till date. Issue notice to opposite party.
Order Date :- 2.7.2010 Banswar