Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Prof. Shiv Kumar Mishra vs Kunwar Arvind Singh Dev, Prin. Secy. ... on 2 July, 2010

Author: Narayan Shukla

Bench: Narayan Shukla

Court No. - 3
Case :- CONTEMPT No. - 1348 of 2010

Petitioner :- Prof. Shiv Kumar Mishra

Respondent :- Kunwar Arvind Singh Dev, Prin. Secy. Medical Education
Lko.
Petitioner Counsel :- Jyotinjay Verma

Hon'ble Shri Narayan Shukla,J.

The petitioner claims the disobedience of the order dated 2nd of July, 2009 as his representation despite direction of this court has not been decided till date. Issue notice to opposite party.

Order Date :- 2.7.2010 Banswar