Section 34(1)(ii) in The Tamil Nadu Co-Operative Societies Act, 1983

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(1)(ii) in The Tamil Nadu Co-Operative Societies Act, 1983

(ii)was employed in any co-operative society or was working as Government servant engaged in administration or audit of co-operative societies and a period of two years has not elapsed from the date of his ceasing to be such employee or Government servant; or

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State of Tamilnadu - Subsection

Section 34(1)(ii) in The Tamil Nadu Co-Operative Societies Act, 1983