Delhi High Court - Orders
M/S Haldyn Heinz Fine Glass Private ... vs Gujarat Gas Limited & Anr on 1 September, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~s-1 to 4.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 148/2021 & CM APPL. 14439/2021, CM APPL. 14441/2021
M/S HALDYN HEINZ FINE GLASS PRIVATE LIMITED
..... Appellant
Through: Ms. Swapna Seshadri, Ms. Kriti Soni
and Ms. Aishwarya Subramani,
Advocates.
versus
GUJARAT GAS LIMITED & ANR.
..... Respondent
Through: Mr. Parag P. Tripathi, Sr. Advocate
with Mr. Piyush Joshi, Ms. Suniti
Yadava, Ms. Meghna Sengupta, Ms.
Vatsla Bhatia, Ms. Trushita
Shrivastava and Mr. Srinivasan
Ramaswamy, Advocates for
respondent No.1.
Mr. Rahul Sagar Sahay, Mr. Mohit
Budhiraja, Mr. Raghav Rajmalani,
Ms. Harshita Tomar and Mr. Prince
Kumar Singh, Advocates for
respondent/PNGRB.
+ W.P.(C) 4315/2022 & CM APPL. 12908/2022, CM APPL.
12909/2022, CM APPL. 18623/2022
ANTIQUE MARBONITE PVT LTD. AND ORS. ..... Petitioner
Through: Mr. Jayant Mehta, Sr. Advocate with
Mr. Anand Raja, Ms. Nisha Bhatia
and Mr. Siddharth Shekhar,
Advocates.
Mr. Saurav Aggarwal and Mr.
Anshuman Chaudhary, Advocates for
Petitioner No.24.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 15:19:53
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
AND ORS. ..... Respondent
Through: Mr. Paras Kuhad, Sr. Advocate with
Mr. Piyush Joshi, Ms. Suniti Yadava,
Ms. Meghna Sengupta, Ms. Vatsla
Bhatia, Ms. Tushita Srivastava, Mr.
Jitin Chaturvedi and Mr. Shoaib
Hussain, Advocates for Intervenor.
Mr. Parag P. Tripathi, Sr. Advocate
with Mr. Piyush Joshi, Ms. Suniti
Yadava, Ms. Meghna Sengupta, Ms.
Vatsla Bhatia, Ms. Trushita
Shrivastava and Mr. Srinivasan
Ramaswamy, Advocates for
respondent No.3.
Mr. Rahul Sagar Sahay, Mr. Mohit
Budhiraja, Mr. Raghav Rajmalani,
Ms. Harshita Tomar and Mr. Prince
Kumar Singh, Advocates for
respondent/PNGRB.
+ LPA 211/2023 & CAV 163/2023, CM APPL. 15189/2023, CM
APPL. 15190/2023, CM APPL. 15191/2023, CM APPL.
25260/2023, CM APPL. 34075/2023, CM APPL. 45161/2023
EICL LIMITED ..... Appellant
Through: Mr. Jayant Mehta, Sr. Advocate with
Mr. Govind Manoharan and Mr.
Anchit Singla, Advocates.
Mr. Rajshekhar Rao, Sr. Advocate
with Mr. Arjun Pall and Mr. Rajarshi
Roy, Advocates for applicants in
C.M. No. 340751/2023.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 15:19:53
versus
AGP CITY GAS PRIVATE LIMITED & ORS.
..... Respondent
Through: Mr. Rahul Sagar Sahay, Mr. Mohit
Budhiraja, Mr. Raghav Rajmalani,
Ms. Harshita Tomar and Mr. Prince
Kumar Singh, Advocates for
respondent/PNGRB.
Mr. N.L. Ganapath, Advocate for
respondent No.5.
Mr. Ashish Dixit, Advocate for
respondent No.5.
Mr. Parag P. Tripathi, Sr. Advocate
with Mr. Piyush Joshi, Ms. Suniti
Yadava, Ms. Meghna Sengupta, Ms.
Vatsla Bhatia, Ms. Trushita
Shrivastava and Mr. Srinivasan
Ramaswamy, Advocates for
respondent/Gujarat Gas Ltd.
Mr. Parag P. Tripathi, Sr. Advocate
with Ms. Chand Chopra, Ms. Ruchika
Rao and Mr. Gautam Yadav,
Advocates for respondent No.6.
Mr. Chetan Sharma, ASG, Mr.
Apoorv Kurup, CGSC with Mr.
Ojaswa Pathak and Mr. Akhil,
Advocates for UOI.
Mr. Rajesh Kumar, SPC, UOI with
Ms. Ramneet Kaur, Advocate for
respondent/UOI.
Mr. Paras Kuhad, Sr. Advocate with
Mr. Piyush Joshi, Ms. Suniti Yadava,
Ms. Meghna Sengupta, Ms. Vatsla
Bhatia, Ms. Tushita Srivastava, Mr.
Jitin Chaturvedi and Mr. Shoaib
Hussain, Advocates for respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 15:19:54
No. 1 & 2.
+ LPA 366/2023 & CM APPL. 19697/2023, CM APPL. 19698/2023
GAIL (INDIA) LIMITED ..... Appellant
Through: Mr. N.L. Ganapath, Advocate.
versus
AGP CITY GAS PRIVATE LIMITED & ORS. ..... Respondent
Through: Mr. Rahul Sagar Sahay, Mr. Mohit
Budhiraja, Mr. Raghav Rajmalani,
Ms. Harshita Tomar and Mr. Prince
Kumar Singh, Advocates for
respondent/PNGRB.
Mr. Parag P. Tripathi, Sr. Advocate
with Mr. Piyush Joshi, Ms. Suniti
Yadava, Ms. Meghna Sengupta, Ms.
Vatsla Bhatia, Ms. Trushita
Shrivastava and Mr. Srinivasan
Ramaswamy, Advocates for
respondent/Gujarat Gas Ltd.
Mr. Parag P. Tripathi, Sr. Advocate
with Ms. Chand Chopra, Ms. Ruchika
Rao and Mr. Gautam Yadav,
Advocates for respondent No.6.
Mr. Chetan Sharma, ASG, Mr.
Apoorv Kurup, CGSC with Mr.
Ojaswa Pathak and Mr. Akhil,
Advocates for UOI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 01.09.2023 The matters are required to be heard at length. Therefore, the matters This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:19:54 shall not be treated as part heard.
List before the Roster Bench on 15.09.2023. Interim orders, if any, to continue.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J SEPTEMBER 1, 2023 VR This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:19:54