Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Karnataka - Subsection Section 5(10) in Karnataka Janapada Vishwavidyalaya Act, 2011 (10)to fix fees and to demand and receive such fees as may be prescribed and to hold and manage endowments and other properties and funds of the University;
