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Union of India - Section

Section 271 in The Navy (Pay And Allowances) Regulations, 1966

271. Other Allowances.

- The Honorary Commissioned Officers shall not be entitled to any other concessions or allowances in lieu thereof admissible to sailors e.g., tree rations (except where admissible under similar circumstances to commissioned officers while serving afloat free clothing, kit unkeep allowance, conservancy allowance, the cutting/hair cleaning and washing allowance.