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[Cites 0, Cited by 0] [Section 63(4)] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(4)(m) in West Bengal Municipal Act, 1993

(m)[ measures as may be required for fire prevention and fire safety under the West Bengal Fire Services Act, 1950, and the rules made thereunder;] [Substituted by the West Bengal Act XIII of 1995, w.e.f. 5.9.1995, for '(m) preventing measures against fire and assistance to fire extinction'.]