Section 50(1) in Biju Patnaik University of Technology Act, 2002
(1)On and from the date of commencement of this Act, the provisions of the Orissa University of Agriculture and Technology Act, 1965 (Orissa Act 17 of 1965) and the Orissa Universities Act, 1989 (Orissa Act 5 of 1989) shall cease to apply to and in respect of the colleges, institutions or Departments disaffiliated from other Universities and affiliated to the University under the provisions of sections 37 and 39.
