Section 9 in Regulations of the Tamil Nadu Agricultural University
9. Contract agreement.
- Every employee of the University appointed on a regular basis shall be required to execute an agreement to serve the University for a minimum period of three years, in the form prescribed in Appendix V. An employee who is appointed on a tenure post or in a leave vacancy shall also be required to execute a similar agreement to serve the University for the specified period, provided that the Board of management may exempt any employee or category of employee from executing an agreement.
