Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(2) in The North Bengal University Act, 1981

(2)One-third of the total number of members of the Court plus one shall be a quorum for a meeting of the Court:Provided that such quorum shall not be required at a convocation.