Himachal Pradesh High Court
Paras Ram vs . State And Others on 9 September, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Paras Ram Vs. State and others .
CWPOA No. 284 of 2019 09.09.2022 Present: Mr. Shubham Sood, Advocate for the petitioner.
M/s Sumesh Raj, Dinesh Thakur and Sanjev Sood, Additional Advocate Generals with Mr. Amit Kumar Dhumal, Deputy Advocate General, for the respondent-State.
CMP-T Nos. 137 and 138 of 2022 Learned Counsel for the applicant/petitioner submits that a fresh application has been filed in the Registry, which is yet not on record. Registry is directed to place the same on record, if in order.
List after four weeks.
(Ajay Mohan Goel) Judge September 09, 2022 (narender) ::: Downloaded on - 09/09/2022 20:08:08 :::CIS