Rajasthan High Court - Jodhpur
Girdhari Singh vs The State Of Rajasthan on 25 November, 2021
Bench: Akil Kureshi, Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 5920/2021
Santosh Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With
D.B. Civil Writ Petition No. 391/2020
Kailash Mangaliya
----Petitioner
Versus
State Of Rajasthan, Though The Principal Secretary,
----Respondent
D.B. Civil Writ Petition No. 1645/2020
Sewa Ram
----Petitioner
Versus
State Of Raj.
----Respondent
D.B. Civil Writ Petition No. 2652/2020
Madanlal
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5763/2020
Manohar Singh Rajput
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 13018/2020
Dilip Kumar Gyanchandani
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 508/2021
Dharmendra Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5273/2021
Mahesh Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5275/2021
Sunita
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5277/2021
Bhupender Kumar Beniwal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5279/2021
Suman Bala
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5281/2021
Ratan Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5284/2021
Buta Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 5389/2021
Munshi Ram
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5392/2021
Satyveer Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5395/2021
Jagdish Prasad
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5396/2021
Raj Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5397/2021
Vaheguru
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5398/2021
Laxmi Narayan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5399/2021
Dalbeer Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 5400/2021
Kum. Praveen
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5401/2021
Keshar Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5402/2021
Dharam Pal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5405/2021
Mahender Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5407/2021
Koshalya
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5409/2021
Sukhveer Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5410/2021
Jagdish Chandra
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 5411/2021
Mohan Lal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5413/2021
Ram Lal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5414/2021
Brij Kishor
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5416/2021
Sant Lal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5419/2021
Kalu Ram
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5421/2021
Dilbag Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5424/2021
Pradeep Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 5425/2021
Raj Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5492/2021
Subhash Chander
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5498/2021
Narendrapal Kour
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5499/2021
Praveen Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5501/2021
Reena
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5504/2021
Rajender Prasad
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5506/2021
Bhanwar Lal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 5715/2021
Sukhchain Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5729/2021
Shubkaran
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5740/2021
Dariya Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5744/2021
Raj Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5748/2021
Ramswroop
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5751/2021
Nop Chand
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5752/2021
Sandeep Khinda
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 5754/2021
Rajender Prasad
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5756/2021
Rajender Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5828/2021
Bhoop Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5829/2021
Laxmi Narayana
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5831/2021
Angrej Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5833/2021
Harmel Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5834/2021
Bhim Sain
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 5835/2021
Kuldeep Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5836/2021
Anant Kour
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5841/2021
Roshni
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5843/2021
Banshi Lal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5845/2021
Dheer Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5847/2021
Laxman Lal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5849/2021
Daya Ram
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 5852/2021
Sher Singh Bhambhu
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5853/2021
Subhash Chander
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5854/2021
Kishore Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5855/2021
Pappu Ram
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5935/2021
Sanjeev Pareek
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5946/2021
Subhash Chander
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5948/2021
Bala Kumari
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 5951/2021
Pawan Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5952/2021
Dilbag
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6025/2021
Manohar Lal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6026/2021
Shyam Sunder
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6027/2021
Rajender Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6028/2021
Vijender Kumar Sharma
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6029/2021
Hari Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 6030/2021
Atma Ram
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6031/2021
Roop Singh Brar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6033/2021
Suresh Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6034/2021
Gurmel Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6036/2021
Ramesh Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6037/2021
Naseeb Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6038/2021
Meera
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 6040/2021
Mahender Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6041/2021
Rajwant Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6042/2021
Rajesh Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6043/2021
Bhoop Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6044/2021
Sombir
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6046/2021
Jaswant Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6129/2021
Mukhatyar Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 6131/2021
Raghuveer Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6276/2021
Malkeet Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6278/2021
Bhura Ram
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6280/2021
Rajveer Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6282/2021
Vijay Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6283/2021
Ajeet Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6285/2021
Balkaran Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 6286/2021
Subhash Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6287/2021
Ram Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6288/2021
Naveen Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6290/2021
Omprakash
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6293/2021
Virender
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6294/2021
Om Prakash
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6295/2021
Subhash Chandar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 6296/2021
Raj Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6297/2021
Rajesh Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6298/2021
Chameli Meena
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6299/2021
Darshna
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6302/2021
Harfool Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6303/2021
Chotu Ram
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6499/2021
Shamshad Ali
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 6529/2021
Maya
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6601/2021
Om Nath
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6604/2021
Ganesha Ram
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6606/2021
Jaswant Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6608/2021
Amar Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6609/2021
Baldev Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6610/2021
Subhash Chander
----Petitioner
Versus
State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 6613/2021
Satynarayan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6615/2021
Sarwan Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6618/2021
Kalavati
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6620/2021
Mahender Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6675/2021
Kuldeep Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6676/2021
Ravidarshan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6678/2021
Ramkumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 6680/2021
Ashok Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6683/2021
Mahender Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6684/2021
Sukhcharan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6687/2021
Raghuveer
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6691/2021
Smt. Krishana
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6694/2021
Bal Raj Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6695/2021
Omprakash
----Petitioner
Versus
State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 6696/2021
Bhim Raj
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6697/2021
Vasudev Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6698/2021
Ajaib Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6705/2021
Girdhari Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6709/2021
Rampal
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6711/2021
Suman Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6794/2021
Ashok Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 6795/2021
Nand Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6796/2021
Rampal Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6797/2021
Suresh Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6799/2021
Krishan Lal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6801/2021
Surender Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6914/2021
Dalip Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6915/2021
Lalita
----Petitioner
Versus
State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 6916/2021
Vinod Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6917/2021
Mahender Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6918/2021
Jagdish Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6919/2021
Hari Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6920/2021
Farasram
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6921/2021
Sunita
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6923/2021
Sushil Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 6925/2021
Nayab Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6927/2021
Rajender Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6928/2021
Vedvanti
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6930/2021
Praveen Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6932/2021
Vijay Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6934/2021
Gurdat Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6936/2021
Rajesh Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 6937/2021
Devkaran
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6939/2021
Surja Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6941/2021
Heera Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6949/2021
Kaushalya
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6952/2021
Rajender Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6985/2021
Sher Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6986/2021
Bhanwar Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 6987/2021
Ram Chander
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6989/2021
Mohammad Ishaq
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6991/2021
Gurtej Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6993/2021
Vinod Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6994/2021
Balwinder Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6995/2021
Chotu Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6996/2021
Rajender Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(26 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 6997/2021
Lal Chand
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6998/2021
Ladu Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6999/2021
Kavita
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 7002/2021
Surender Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 7003/2021
Amar Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 7004/2021
Harvinder Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 7006/2021
Ram Dyal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(27 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 7046/2021
Abid Khan
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 7187/2021
Darshan Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 7719/2021
Pankaj Kumar Jain
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 7855/2021
Rajendra Prasad Ramawat
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 7876/2021
Ashok Kumar Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8367/2021
Ajeet Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8513/2021
Satyveer Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
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D.B. Civil Writ Petition No. 8514/2021
Omprakash
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8516/2021
Sandeep Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8517/2021
Vikram Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8564/2021
Dayal Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8631/2021
Ramesh Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8634/2021
Krishan Chander
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8681/2021
Ali Sher
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(29 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 8682/2021
Banshi Lal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9031/2021
Sunder Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9032/2021
Lal Chand
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9033/2021
Jaskaran Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9034/2021
Ramesh Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9035/2021
Mange Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9047/2021
Kanwal Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(30 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 9049/2021
Sudhir Verma
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9051/2021
Shiv Narain
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9053/2021
Jagdish Prashad
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9055/2021
Randheer Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9057/2021
Chhuttan Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9058/2021
Sarjeet Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9059/2021
Meer Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(31 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 9061/2021
Sushma
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9063/2021
Krishan Lal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9097/2021
Ramniwas
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9098/2021
Girdhari Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9101/2021
Ramswaroop
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9102/2021
Jagdish Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9104/2021
Sunil Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
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D.B. Civil Writ Petition No. 9105/2021
Bhanwar Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9221/2021
Balwan Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9224/2021
Amar Chand
----Petitioner
Versus
Thr State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9228/2021
Shiv Kumar Ragar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9231/2021
Vijendra Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9232/2021
Rajendra Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9234/2021
Pawan Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(33 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 9237/2021
Ramswroop Dudi
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9238/2021
Tara Chand
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9243/2021
Sikander
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9245/2021
Beant Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9249/2021
Ramkumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9252/2021
Ramesh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9253/2021
Sarwan Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
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D.B. Civil Writ Petition No. 9254/2021
Yogender Kumar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9255/2021
Mahaveer Prasad
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9257/2021
Khiya Ram
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9274/2021
Naresh Kumar
----Petitioner
Versus
Thr State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9275/2021
Janak Ram Meena
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9279/2021
Sumitra
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9328/2021
Suja Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
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D.B. Civil Writ Petition No. 9391/2021
Suresh Chandra Jangid
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 2037/2021
Raghbir Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With
D.B. Civil Writ Petition No. 261/2020
Vimla Chouhan
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 269/2020
Susheela Prajapati
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 451/2020
Bhavana Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 457/2020
Sheetal Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(36 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 1032/2020
Ravindra Bohara
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 1561/2020
Arun Kumar Bohra
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 2275/2020
Megh Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 2282/2020
Pramod Singh Shekhawat
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 2505/2020
Harpreet Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 2538/2020
Pradeep Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 2677/2020
Moolchand Gaur
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(37 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 2947/2020
Dilip Kumar Joshi
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 3319/2020
Shiv Kumar Acharya
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 4517/2020
Birbal Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5512/2020
Balbir Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5662/2020
Lad Devi Vyas
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5668/2020
Om Prakash Manda
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5700/2020
Bakhtawar Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(38 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 5920/2020
Raju Devi
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6497/2020
Mahendra Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6619/2020
Balu Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6622/2020
Jitendra Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 7307/2020
Satpal Khileri
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 7815/2020
Sharwan Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 7963/2020
Ranjeet Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(39 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 8421/2020
Mohabbat Khan
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8463/2020
Shambhuram
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8960/2020
Shri Ram Bishnoi
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8991/2020
Mohan Lal, Constable No. 154
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9001/2020
Parag Sharma
----Petitioner
Versus
The Principal Secretary
----Respondent
D.B. Civil Writ Petition No. 9058/2020
Thakara Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9063/2020
Raju Devi
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(40 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 9722/2020
Satyanarayan
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9910/2020
Kailash Chand Meena
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 10115/2020
Durga Shankar Menaria
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 10147/2020
Neeraj Jain
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 10169/2020
Brajesh Mishra
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 10208/2020
Rakesh Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 10814/2020
Banshi Lal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(41 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 11526/2020
Maina Choudhary
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11619/2020
Shiv Mohan Saxena
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11702/2020
Jainarayan Jandu
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 12853/2020
Satyendra Kumar Goyal
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 13174/2020
Anusheel Vyas
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 13492/2020
Dalpat Singh Gehlot
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 113/2021
Rekha Bhargav
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(42 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 236/2021
Lal Mohammed
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 475/2021
Gopal Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 1418/2021
Brijendra Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 1451/2021
Vinod Kumar Chawariya
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 1456/2021
Bhawani Shankar Paliwal
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 1701/2021
Murari Lal Kakra
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 1879/2021
Ram Kishore
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(43 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 1956/2021
Chetan Puri Goswami
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 1983/2021
Kalu Singh Bhati
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 2187/2021
Kapilmuni
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 2295/2021
Kailash Chandra Meena
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 2913/2021
Jailal
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 3277/2021
Hema Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 3316/2021
Manoj Rajpurohit
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(44 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 3983/2021
Jawara Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 4440/2021
Ram Kishor Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 4457/2021
Om Prakash Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 4465/2021
Mohammad Iqbal
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 4697/2021
Gurwarn Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 4699/2021
Balwant Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 4999/2021
Dinesh Chandra Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(45 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 5270/2021
Mahender Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5271/2021
Sant Lal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5319/2021
Satyapal
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5328/2021
Madan Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5483/2021
Radhe Shyam
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5850/2021
Sunita
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6186/2021
Rewat Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(46 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 6382/2021
Rajesh Kumar Soni
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6719/2021
Sahib Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6722/2021
Ghishulal
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 7053/2021
Javnika
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 7057/2021
Anwar Baig
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 7421/2021
Dinesh Dhankhar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8273/2021
Mustaqeem Khan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:16 PM)
(47 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 8566/2021
Rohitash Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8568/2021
Jai Prakash
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8572/2021
Satyveer
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8575/2021
Omprakash
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8730/2021
Mahender Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8736/2021
Deva Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8892/2021
Bhupesh Chandra Yogi
----Petitioner
Versus
State Of Rajasthan
----Respondent
(Downloaded on 01/12/2021 at 08:38:17 PM)
(48 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 9515/2021
Rampal
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 10146/2021
Abdul Rashid Deshwali
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 10186/2021
Shiv Prakash Chhipa
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 10799/2021
Deepak Joshi
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 10851/2021
Madhav Lal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 10872/2021
Govind Singh Bhati
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11516/2021
Deda Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 12117/2021
Mohan Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5399/2020
Pratap Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6595/2020
Ramesh Bishnoi
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8466/2020
Viram Dev
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5500/2021
Naveen Mantri
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 13839/2021
Bhupesh Bhandari
----Petitioner
Versus
State Of Rajasthan
----Respondent
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D.B. Civil Writ Petition No. 8983/2020
Omprakash Choudhary
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With
D.B. Civil Writ Petition No. 2334/2020
Sangita Bora
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 4725/2020
Jagdish Lal (Constable 1679)
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 7788/2020
Ramniwas
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8451/2020
Sohan Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9609/2020
Sumer Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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(51 of 54) [CW-5920/2021]
D.B. Civil Writ Petition No. 9919/2020
Rawtaram
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 637/2021
Rukman Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 13605/2021
Mubarik Hussain
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Manoj Bhandari, Mr. Kuldeep
Mathur, Mr. J.S. Bhaleria, Dr. Nupur
Bhati, Mr. Kuldeep Singh Solanki, Mr.
C.R. Choudhary, Mr. Dinesh Kumar
Ojha, Mr. N.R. Choudhary, Mr. B.R.
Chahar, Mr. Rishabh Tayal, Mr.
Jitendra Choudhary, Mr. Gurvinder
Singh, Mr. Rajesh Prajapat, Mr.
Sampat Prajapat, Mr. Tushar Mod, Mr.
Vipul Dharnia, Mr. Sumer Singh Gour,
Mr. N.R. Budania, Mr. Rakesh Arora,
Mr. Vikram Singh Bhati and Mr.
Bheem Kant Vyas.
For Respondent(s) : Mr. M.S. Singhvi, Senior Advocate &
Advocate General with Mr. K.S.
Lodha, Mr. Sandeep Shah, AAG with
Ms. Akshiti Singhvi, Mr. Manish Vyas,
AAG with Mr. Kailash Choudhary, Mr.
K.S. Rajpurohit, AAG with Mr. Rajat
Arora, Mr. Anil Gaur, AAG, Mr. Pankaj
Sharma, AAG, Mr. Himanshu Shrimali
and Mr. Girish Sankhla
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(52 of 54) [CW-5920/2021]
HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI
HON'BLE MR. JUSTICE SUDESH BANSAL
Order 25/11/2021 In these petitions, the main controversy is with respect to validity and legality of the notification dated 30th October, 2017 issued by the Government of Rajasthan, Department of Finance. Under this notification, the Rajasthan Civil Services (Revised Pay) Rules, 2008 came to be amended.
It is not necessary to go into the details of these amendments. Suffice it to note that the grievance of the petitioners is that by virtue of these amendments in the revised Pay Rules, with retrospective effect, the grade pay in several cases have been so changed as to deprive the petitioners of actual benefits of Assured Career Progression Scheme. Since in some cases, the Government has also initiated recoveries on the basis of these amendments, the petitioners had also prayed for interim protection. In some cases where recoveries have commenced, the Court has protected the petitioners. In some cases of the pensioners recoveries in part or full may have been made.
The learned Advocate General stated that such protection against non-petitioners has also been ordered in cases of those persons who are affected by these amendments.
Today, when this group of petitions was taken up for hearing, the learned Advocate General tendered an affidavit dated 25 th November 2021 filed by one Shri Mangi Lal, Officer-in-Charge of the respondents, in which it is stated that the State Government is considering all the issues with respect to the notification and for (Downloaded on 01/12/2021 at 08:38:17 PM) (53 of 54) [CW-5920/2021] such purpose a Committee has been constituted under order dated 05.08.2021. The scope of this Committee involves other issues but one of them being the question of grant of ACP benefits to the Government employees. It is stated that such Committee will take into account the issues arising out the amendments made by notification dated 30th October, 2017. According to the learned Advocate General, this will take about three months time. Till then, no further recoveries would be made on the basis of the said notification.
In our opinion, when the Government, on its own, is considering the multiple issues arising out of the said notification, it would not be proper on our part to examine the legality and validity of the notification. We would therefore dispose of these petitions with certain directions. Before issuing final directions, we may notice that in some of the cases of the pensioners, part or full recoveries have already been made. These recoveries may not be retained by the State till fresh decision is taken, of course, subject to outcome of the decision of the Government and further order of the Court in case the controversy raises.
Under the circumstances, all these petitions are disposed of with the following directions:-
(i) Let the Government reconsider the entire issue as is stated before us. Final decision preferably may be taken by 28 th February, 2022.
(ii) After the decision is taken by the Government, if any of the grievances of the petitioners survive, it would be open for them to file fresh petitions.
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(iii) Till fresh decision is taken, the State Government shall not make any further recovery on the basis of the notification dated 30th October, 2017.
(iv) Recoveries already made from the pensioners would be refunded, subject to final decision of the Government, subject to further challenge.
We are informed that in some of the petitions additional issues have also been raised. None of these issues would get affected by this order. It would be open for the petitioners to file an independent petition, as may be advised subject to all objections of the Government which are kept open.
All pending applications are also disposed of.
(SUDESH BANSAL),J (AKIL KURESHI),CJ
a.asopa/-
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