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Delhi High Court - Orders

Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 21 September, 2021

Author: C. Hari Shankar

Bench: C.Hari Shankar

                          $~2 (Company Side)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CO. PET. 292/2004 & CO.APPL. 433/2021
                                PACIFIC CONVERGENCE CORPN. LTD.            ..... Plaintiff
                                             Through: Mr. D. Bhattacharya, Standing
                                             Counsel for Official Liquidator.

                                                   versus

                                DATA ACCESS (INDIA) LTD.                        ..... Defendant
                                              Through:

                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                        ORDER

% 21.09.2021 CO.APPL. 433/2021 in CO. PET. 292/2004 At request of Mr. Bhattacharya, learned Standing Counsel for the Official Liquidator, re-notify on 11th November, 2021.

C. HARI SHANKAR, J.

SEPTEMBER 21, 2021 hd/dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:22.09.2021 11:29:40