Delhi High Court - Orders
Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 21 September, 2021
Author: C. Hari Shankar
Bench: C.Hari Shankar
$~2 (Company Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO. PET. 292/2004 & CO.APPL. 433/2021
PACIFIC CONVERGENCE CORPN. LTD. ..... Plaintiff
Through: Mr. D. Bhattacharya, Standing
Counsel for Official Liquidator.
versus
DATA ACCESS (INDIA) LTD. ..... Defendant
Through:
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 21.09.2021 CO.APPL. 433/2021 in CO. PET. 292/2004 At request of Mr. Bhattacharya, learned Standing Counsel for the Official Liquidator, re-notify on 11th November, 2021.
C. HARI SHANKAR, J.
SEPTEMBER 21, 2021 hd/dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:22.09.2021 11:29:40