Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(6) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(6)In case both the Main Meter as well as Check Meter installed at the drawal/ injection end are found to be defective, the reading of Standby Meter shall be considered. Such reading from the Standby Meter shall be adjusted with the actual line loss between the point of installation of Main Meter and Standby Meter based on data available up to preceding three months.