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[Cites 0, Cited by 0] [Section 12B] [Entire Act]

State of Maharashtra - Subsection

Section 12B(3) in The Maharashtra Employment Guarantee Act, 1977

(3)The State Government may, by rules, determine the arrangements to be made for the proper execution of Schemes and programmes under the Schemes and to ensure transparency and accountability at all levels in the implementation of the Schemes.