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Rajasthan High Court - Jodhpur

Rajeshwar Dayal Pareek vs M/S Alankar Marble And Grenite on 6 April, 2023

Author: Manoj Kumar Garg

Bench: Manoj Kumar Garg

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                    S.B. Criminal Misc(Pet.) No. 1549/2023

                                   Rajeshwar Dayal Pareek
                                                                                                       ----Petitioner
                                                                        Versus
                                   M/s Alankar Marble And Granite
                                                                                                     ----Respondent


                                   For Petitioner(s)          :     Mr. B.S. Chouhan
                                   For Respondent(s)          :     Mr. N.S. Bhati, PP



                                                 HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order 06/04/2023 Learned counsel for the petitioner shall supply copy of the complaint as well as reply.

List the matter after two weeks, as prayed.

(MANOJ KUMAR GARG),J 67-Rashi/-

(Downloaded on 06/04/2023 at 11:06:51 PM)

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