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[Cites 0, Cited by 0] [Section 194] [Entire Act]

NCT Delhi - Subsection

Section 194(2) in The New Delhi Municipal Council Act, 1994

(2)Nothing in clause (b) of sub-section (1) shall apply to a consumer closing the stopcock fixed on the service pipe supplying water to his premises so long as he has obtained the consent of any other consumer whose supply will be affected thereby.