Jharkhand High Court
Basmati Devi & Anr vs The State Of Jharkhand on 12 June, 2024
Author: Subhash Chand
Bench: Ananda Sen, Subhash Chand
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Criminal Appeal (D.B.) No.703 of 2024
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Basmati Devi & Anr. ... ... Appellants
Versus
The State of Jharkhand. ... ... Respondent
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CORAM : SRI ANANDA SEN, J.
: SRI SUBHASH CHAND, J.
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For the Appellant(s) : Mrs. Jasvindar Mazumdar, Advocate. For the State : Mr. Bhola Nath Ojha, A.P.P.
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02/ 12.06.2024 This appeal will be heard.
ADMIT.
Call for the Trial Court Record from the Court concerned.
(ANANDA SEN, J.) (SUBHASH CHAND, J.) Prashant./Cp2 1