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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(c) in Bihar Vigilance Investigation Cadre Rules, 2012

(c)2 post mentioned above in para (a) and 1 posts mentioned above in para (b), 3 posts out of total posts shall be filled by promotion from the police Sub- Inspector grade.