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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(e) in Investor Education and Protection Fund Authority (Form of Annual Statement of Accounts) Rules, 2018

(e)"investor" means any person, who has invested money in shares or debentures, bond or deposits under a scheme or plan of a company registered under the Act;