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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(xxxv) in Gujarat Biotechnology University Act, 2018

(xxxv)to setup and operate animal houses, green houses, plant herbaria, veterinary and medical facilities, bio-banking, gene banking, bio-safety facilities, and other incidental facilities to support high tech biotechnology translational and product focused education and research;