Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(4) in Bihar Warder Cadre Rules, 2014 4.2There shall be Direct Recruitment on 50 percent of total posts; and 25 percent posts shall be filled by trained Home Guards of the State and the rest 25 percent shall be filled by Ex-servicemen.
