Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118(12)] [Section 118] [Entire Act] NCT Delhi - Subsection Section 118(12)(b) in Delhi Motor Vehicles Rules, 1993 (b)The remuneration, if any, to be paid to the person(s) co-opted shall in every case be determined by Claims Tribunal.