Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17CB(3)] [Section 17CB] [Entire Act] Union of India - Subsection Section 17CB(3)(j) in Income Tax Rules, 1962 (j)"unquoted share and security" in relation to share or security means share or security which is not a quoted share or security.