Bombay High Court
Gulam Abbas H. Rassiwala And Anr vs Hasib Mohd. Yousuf Mulla Sole Trustee ... on 20 December, 2018
Bench: K.K. Tated, N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CONT. PETITION NO. 307 OF 2018
Gulam Abbas H. Rassiwala And Anr. ....Petitioner
V/S
Hasib Mohd. Yousuf Mulla Sole Trustee And ....Respondent
Mutavalli And Ors.
Ms Sheetal Ekawade ad i/by V Y Sanglikar For Petitioner Mrs S S Bhende AGP For Res. No.6 For Respondent CORAM : K.K. TATED & N. J. JAMADAR, JJ DATE : 20th December, 2018 P.C. :
Await Service. Stand over to 22/02/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 20/12/2018 ::: Downloaded on - 25/12/2018 22:16:16 :::