Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(2)(a) in The West Bengal School Service Commission Act, 1997

(a)the terms and conditions of service of the employees of the Commission under clause (b) of sub-section (3) of section 6;