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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(a) in The Assam Reorganisation (Meghalaya) Act, 1969

(a)correct any printing mistake in any order made under section 12 or any error arising therein from inadvertent slip or omission;