Section 8(j) in Andhra Pradesh Building Rules - 2012
(j)The Building setbacks shall be as per the type of housing & requirements given above for the said type of housing and as per Table - III of rule-5 and Table - IV of rule-7. The open space to be left between two blocks also shall be equivalent to the setback mentioned in Column -10 of Table- III of rule-5 and Column - 4 of Table- IV of rule-7 as the case may be.
