Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax - 3 vs M/S. Matha Spinning Mills Pvt. Ltd. on 5 August, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.34 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 14207/2016
(Arising out of impugned final judgment and order dated 16/03/2016
in TCA No. 241/2016 passed by the High Court of Madras)
PR. COMMISSIONER OF INCOME TAX - 3 Petitioner(s)
VERSUS
M/S. MATHA SPINNING MILLS PVT. LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 05/08/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Parties
Mr. Maninder Singh, ASG.
Mrs. Anil Katiyar, Adv.
Mr. Manish Pushkarna, Adv.
Mr. T. M. Singh, Adv.
Mr. Prabhas Bajaj, Adv.
Mr. Akshay Amritanshu, Adv.
Mr. Rakesh Kumar Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the petition on 22nd August, 2016. SLP (C)No. 33475 of 2012 shall also be listed on that day.
(Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2016.08.10 09:58:40 IST Reason: