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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in The Orissa Veterinary Council Rules, 1997

(1)On or before the date appointed under Sub-clause (a) of Sub-rule (1) of Rule 10, each candidate shall send by registered post with acknowledgement due, or deliver in person to the Returning Officer a nomination paper in Form No. IV.