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[Cites 0, Cited by 0] [Section 112] [Entire Act]

Union of India - Subsection

Section 112(2) in Constitution of India, 1950

(2)The estimates of expenditure embodied in the annual financial statement shall show separately-
(a)the sums required to meet expenditure described by this Constitution as expenditure charged upon the Consolidated Fund of India; and
(b)the sums required to meet other expenditure proposed to be made from the Consolidated Fund of India, and shall distinguish expenditure on revenue account from other expenditure.