Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 173(9)] [Section 173] [Entire Act]

State of Karnataka - Subsection

Section 173(9)(f) in Karnataka Municipalities Act, 1964

(f)has since his appointment incurred, in the opinion of the Government, any of the disqualifications specified in sub-section (8); or