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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(5)(d) in The West Bengal University of Health Sciences Act, 2002

(d)the meetings of the General Council shall be called on by the Chancellor, or in his absence, by the Vice-Chancellor, either on his own or at the request of not less than ten members of the General Council;