Section 84 in The Bihar Primary and Middle Education Rules, 1961
84. Earmarking of funds for construction of new schools buildings including additions to existing school buildings.
- Specific sums shall be earmarked in each district for the construction of new school buildings, including additions to existing school buildings. The amount so earmarked shall be known as "The School Buildings Construction Fund" and shall form a part of the District Education Fund. The "School Buildings Construction Fund" shall comprise of. -(a)the amount sanctioned by the State Government from time to time for the construction of new school buildings and additions to existing school buildings;(b)the amount earmarked by the District Board and transferred to the District Education Fund for the purpose;(c)cash donations, if any, received from the public for the purpose, and(d)the amounts transferred to this sub-head from the "Building Repairs" subhead under sub-rule (9) of Rule 83.
