Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 19 in The Foreign Contribution (Regulation) Act, 2010

19. Maintenance of accounts.—

Every person who has been granted a certificate or given prior approval under this Act shall maintain, in such form and manner as may be prescribed,—
(a)an account of any foreign contribution received by him; and
(b)a record as to the manner in which such contribution has been utilised by him.