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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(i) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973

(i)which, in case such share is held on the date of the commencement of this Act would have been allotted to such member, person or family had such land been partitioned or divided, as the case maybe, on such date; or