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[Cites 0, Cited by 0] [Section 13A(2)] [Section 13A] [Entire Act]

State of Bihar - Subsection

Section 13A(2)(c) in The Bihar Co-operative Societies Act, 1935

(c)give loans or make advances to a registered society or guarantee repayment of principal and payment of interest on debentures issued by a registered society or guarantee repayment of principal and payment of interest on loans or advances to a registered society.]