Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Gujarat - Subsection

Section 51(1) in The Shree Somnath Sanskrit University Act, 2005

(1)The Executive Council shall have the power, after consultation with Academic Council to recognise any institution or research or specialised studies other than a college as a recognised institution.