Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 15 in Table of Reductions and Remissions of Court-fees made by the Governor in Council for the (State) of the Punjab 15. Application for return of document. - To remit the fee chargeable on an application presented by any person for the return of a document filed by him in any court or public office.
