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Punjab-Haryana High Court

Subhram And Others vs State Of Haryana And Others on 23 August, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                           AT CHANDIGARH


                                            RFA No.5209 of 2008 (O & M)


Subhram and others.

                                                           ..Appellants
            Versus


State of Haryana and others
                                                           .. Respondents

CORAM: HON'BLE MR.JUSTICE RAJESH BINDAL. Present:- Mr.Sanjay Vashisth, Advocate for the appellants.

Mr.Ashish Gupta, AA.G. Haryana. Mr.H.S.Hooda, Senior Advocate with Mr.Kamal Sehgal, Advocate for HSIDC.

RAJESH BINDAL J.

For orders see detailed reasons recorded in a separate order passed today in RFA No.3323 of 2005, titled as Haryana State Industrial Development Corporation and another Versus Gindori and others.

(RAJESH BINDAL) 23.08.2010 JUDGE Sukhpreet