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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(2)(a) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(a)under sub-clause (i) by the Executive Council and the Academic Council jointly, or by the Vice-Chancellors, or